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ଓଡ଼ିଶା
Odisha
ଜିଲ୍ଲା ଏବଂ ଦୌରା ନ୍ୟାୟାଧୀଶଙ୍କ ନ୍ୟାୟାଳୟ,ବୌଦ୍ଧ
District and Sessions Judge Court, Boudh
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IMPORTANT JUDGEMENT
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IMPORTANT JUDGEMENT
Publish Date:
January 29, 2026
IMPORTANT JUDGEMENT
YEAR-2021
1-Aparna Bhat Vrs State of Madhya Pradesh.
2-Chunnilal Gaba Vrs Assistant Director of Enforcement.
3-Expeditious trail of case Us 138 of NI Act..
4-Rahul S Shah Vrs Jinendra Kumar Gandhi.
5-Satender Kumar Antil Vrs CBI(1).
6-Satender Kumar Antil Vrs CBI
7-To issue certain guidelines regarding inadequacies and deficiencies in Criminal Trail
YEAR-2022
1-Bajaj Allianz general Insurance Co. Vrs Union of India
2-Hindu mrg regulations rules
3-Odisha Lokayukta Act & Rules
4-PLR Projects pvt ltd Vrs. MCL & Ors.(28.11.2022)
5-PLR Projects pvt ltd. Vrs MCL & Ors.(14.12.2025)
6-Policy Strategy For grant of Bails Suo Motu Writ Petition 04 of 2021
7-RA apponitment under OCS Rules
YEAR-2023
1-Copy of Judgement L No.15262 dtd 26.09.2023
2-Judgement Dtd.15.12.2022 passed in Civil Appeal No.9322 of 2022 (Gohar Mohammed Vs. Uttar Pradesh State Road Transport Corporation and Ors.)-2 (1)
3-Judgment L. No.16472 DTD.13.10.2023
4-Judgment L.No -13132 dtd16.08.2023
5-Judgment L.No.2031 Dtd.02.02.2023
6-Judgment L.No.15262 dtd26.09.2023
7-Judgment LETTER NO.15326 DTD.2709.2023
8-Judgment LETTER NO.18185 DTD. 16.11.2023
9-Judgment LETTER NO.18190,DATED 16.11.2023
10-Raj Kumar @Suman v. State (NCT of Delhi)_2023 INSC 520
YEAR-2024
1-Honourable SCI Judgement dtd 18-Oct-2024 in Writ Petition(C) No 1234 of 2017
2-Judgment L. No. 6080 dtd. 16.04.2024
3-Judgment L.No 7021 dtd 02.05.2024
4-Judgment L.No. 18286(30) dtd. 25.11.2024
5-Judgment L.No.13630 dtd 30.08.2024
6-Judgment L.No.14153 dtd 06.09.2024
7-Judgment L.No.14767(30) dtd 13.09.2024
8-Judgment L.No18201 dtd. 22.11.2024
9-Judgment L.No19910 dtd 23.12.2024
10-Judgment Letter No. 5557(30) dated 06.04.2024
11-Judgment letter No.6505, Dtd.25.04.2024
12-Judgment Letter No.13949 dtd.04.09.2024
13-Judgment.L. No. 1605 dtd 25.01.2024
14-JudgmentL.NO. 19226(30)
15-Judgmnt L.No 19228(31) dtd 10.12.2024
16-Judgmnt L.NO.18243 DTD.25.112024
YEAR-2025
1-JudgmentL.No.8606 dtd 12.05.2025
2-Judgmnet L. No. 8643 dtd. 12.05.2025-1
3-Judgment L. no. 4953 Dtd. 06.03.2025
4-JudgmentL.No.3037 dtd 05.02.2025
5-Judgment L.No.2601 dtd 31.01.2025
6-Judgment L. No.1843 dtd.24.01.2025_0001
7-JudgmentL.No.652 dtd 09.01.2025
8-Judgment L.No. 186 dtd.04.01.2025
9-Honourable SCI Judgement dtd 18-Oct-2024 in Writ Petition(C) No 1234 of 2017
10-Judgment L.No.8720 of 2024
11-Judgment L.No.6703 dtd. 11.04.2025
12-Judgment Letter No. 8842 dtd. 14.05.2025
13-Regarding Justified use of power under section 482
14-Strict Approach Against
15-Directorate of Revenue Intelligence Vrs. Raj Kumar Arora & Ors.
16-Yerikala Sunkalamma&anr. Vrs. The State of AP & Ors.
17-Pinki Vrs. State of UP &Ors
18-Kaushal Singh Vrs The state of Rajasthan(regarding disclosure of criminal antecedent in Bail application)
19-Narayan Yadav Vrs. State of Chhatisgarh Inadmissibility of Confessional FIRs
20-Estate officer Haryana Urban Development Authority Vrs. Nirmala Devi reagarding leagal principles governing Rehabilitation benefits for land outstees
21-Gajanan Dattatray Vrs. The state of Maharastra Regarding prohibition of granting Bail based on financial undertakings
22-Satendar Kumar Antil Vrs. CBI & Anr.
23-Binod Pathak & Ors. Vrs. Shankar Chaudhury & Ors.
24-Kattavellai@Devakar Vrs. State of Tamilnadu
25-Mandatory nature of pre Institution Mediation
26-Gayatree Projects Ltd Vrs. MP Road Development Corporation Ltd.
27-Parmindar Singh Vrs. Honey Goyal(Compensation Payment in MAC Cases)
28-Kallu Nath @Mayank Kumar Nagar Vrs. State of Up and Anr.
29-Operation Asha Vrs. Shelly Batra and Ors.
30-Ms. Armour security Ltd. Vs. Commissioner CGST Delhi
31-Phireram Vrs. state of UP(Intimidation and Harrasment during ongoing trial while handling Bail applications)
32-Bedabyasa Behera Vrs. state of Odisha
33-Devendra Kuimar Vrs. the state(The NCT of New Delhi) & Others
34-Shivammas(Dead )By LRS Vrs. Karnatak Housing Board & Ors.
35-Expeditious disposal of bail and anticipatory bails
36-scope of borrowerers right of redemption of the SARFAESI ACT
37-Offences concerning dishonour of cheques
38-Mandatory Communication of grounds of arrest to the arrestee
39-URBAN INFRASTRUCTURE REAL ESTATE FUND vrs. NEELKANTH REALTY PRIVATE LIMITED & ORS.
40-Satender Kumnar Antil Vrs. CBI & Anr. regarding
41-MIHIR RAJESH SHAH VRs STATE OF MAHARASHTRA AND ANOTHER
YEAR-2026
1-Regarding Expeditious Disposal of Cases relating to Dowary Death
2-STATE OF U.P. Vrs. AJMAL BEG ETC.
3-CBI Vrs. Dayamoy Mahato
4-LIFESTYLE EQUITIES C.V. & ANR. VRS. AMAZON TECHNOLOGIES.
5-Danesh Singh Vrs. Hars Pyari
6-Jai Balaji Industries Vrs. Ms Heg ltd.
7-Dr. Jaya Thakur Vrs. Government of India & Ors.